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State of Jammu-Kashmir - Section

Section 97 in Jammu and Kashmir Forest (Protection) Force Rules, 2012

97. Procedure when two or more enrolled members are involved.

- Where two or more enrolled members of the Force including those on deputation to the Force are involved in any case, the disciplinary authority may make an order directing that the disciplinary action against two or all of them may be taken in a common proceeding.