Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 31] [Entire Act] Union of India - Subsection Section 31(b) in Territorial Army Rules, 1948 (b)In the case of Non-Commissioned Officer -(i)Dismissal.(ii)Reduction to a lower class or a lower rank or to the ranks.(iii)Forfeiture of seniority of rank.
