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[Cites 0, Cited by 0] [Section 24(2)] [Section 24] [Entire Act]

State of Telangana - Subsection

Section 24(2)(j) in Telangana Transplantation of Human Organs Act, 1995

(j)the form and the manner in which an application for registration shall be made and the fees shall be accompanied, under sub-section (2) of section 14;