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State of Odisha - Section

Section 8 in The Orissa Kendu Leaves (Control of Trade) Act, 1961

8. Appointment of Agents.

(1)The Government may, for the purpose of purchase of and trade in Kendu leaves on their behalf, appoint agents in respect of different units and any agent may be appointed in respect of more than one unit :[Provided that the Government may, for the purpose of purchase of leaves from the registered growers, appoint an additional agent in respect of one or more units.] [Inserted by Orissa Kendu Leaves (Control of Trade) (Amendment) Act 6 of 1969.]
(2)The procedure for appointment of agents shall be as may be prescribed.