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State of Rajasthan - Section

Section 1 in The Rajasthan Land Revenue (Allotment and Conversion of Land for Saline Areas) Rules, 1970

1. Short title.

- These rules may be called [the Rajasthan Land Revenue (Allotment and Conversion of Land for Saline Areas) Rules, 1970] [Substituted by No. 6(25) Revenue/6/92/2. G.S.R.129, Dated 4-1-97, published in Rajpatra part IV(ga) Extra, dated 27-1-1997, p. 237(11), w.e.f.27-1-1997.]