Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Uttar Pradesh - Section Section 38 in The U.P. Contract Labour (Regulation Abolition) Rules, 1975 38. Payment of fees [Section 35(c)]. - Unless otherwise provided in these rules, all fees to be paid under these rules shall be paid in the local treasury under the head of account:
