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State of Chattisgarh - Section

Section 6 in The Chhattisgarh Gram Nyayalaya Rules, 2001

6. Service of notices and process issued by the Gram Nyayalaya.

(1)Any notice or process to be issued by the Gram Nyayalaya may be served by hand delivery through Kotwar after taking receipt in writing and signed/thumb impressed by non-applicant.
(2)Every notice issued by the Gram Nyayalaya shall, unless otherwise ordered, be accompanied by a copy of the application/plaint.