Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Jharkhand - Subsection

Section 2(1)(xxii) in Jharkhand Co-operative Societies Rules, 2008

(xxii)'Agricultural Marketing Society' means a society the core object of which is the marketing of agricultural produce and the supply of implements and other requisites for agricultural production of which not less than 3/4th . Of the members are agriculturalists or societies formed by agriculturalists.