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[Cites 0, Cited by 0] [Section 173(1)] [Section 173] [Entire Act]

State of Maharashtra - Subsection

Section 173(1)(a) in The Maharashtra Municipal Councils, Nagar Panchayats And Industrial Townships Act, 1965

(a)to lay out and make new public streets, including tunnels, bridges, sub­ways and other works subsidiary to public streets;