Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 3] [Section 20] [Entire Act]

State of Punjab - Subsection

Section 20(4) in The Punjab Agricultural Produce Markets Act, 1961

(4)The services of the Secretary or any employee dealing with the accounts of a Committee shall be transferable within the same [State] [Substituted by the Punjab State Agricultural Marketing Board and Marketing Committees (Reconstitution and Reorganisation), Order, 1969.].