Allahabad High Court
State Of U.P. And Others vs Radhey Shyam Gupta And Others on 29 September, 2010
Author: Pankaj Mithal
Bench: Pankaj Mithal
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 19 Case :- FIRST APPEAL FROM ORDER DEFECTIVE No. - 1644 of 2010 Petitioner :- State Of U.P. And Others Respondent :- Radhey Shyam Gupta And Others Petitioner Counsel :- S.C. Respondent Counsel :- M.K. Gupta Hon'ble Pankaj Mithal,J.
Sri M.K. Gupta, who has accepted notice on behalf of respondent no.2 prays for and is allowed three weeks' time to file counter affidavit to the delay condonation application.
Issue notice to the respondents no. 1, 3, 4 and 5 by registered post.
List after service of notice.
Order Date :- 29.9.2010 piyush