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Bombay High Court

The Rai Saheb Rekhchand Mohota Spinning ... vs Member, Industrial Court, Nagpur And ... on 11 February, 2021

Author: V. M. Deshpande

Bench: V.M. Deshpande

                                        1                                   110221cao650.18.odt


                 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                           : NAGPUR BENCH : NAGPUR.

                 CIVIL APPLICATION [CAO] NO. 650 OF 2018
                                  IN / AND
               MISC. CIVIL APPLICATION ST. NO. 11994 OF 2017
                                      IN
           WRIT PETITION ST. NO. 3805 OF 2017 (Rej. W.P. No. 494/17)
          RAI SAHEB REKHCHAND MOHOTA SPINNING & WEAVING MILLS LTD.
                                   VERSUS
                MEMBER, INDUSTRIAL COURT, NAGPUR AND ANOTHER
------------------------------------------------------------------------------------------------------
Office Notes, Office Memoranda of                           Court's or Judge's Order
Coram, appearances, Court's Orders
or directions and Registrar's order
------------------------------------------------------------------------------------------------------
                        Mr. S. G. Zinzarde, Advocate for the applicant.
                        Mr. K. L. Dharmadhikari, A.G.P. for non-applicant no.1

                                 CORAM : V. M. DESHPANDE, J.

DATE : FEBRUARY 11, 2021.

1. Heard Mr. S. G. Zinzarde, learned counsel for the applicant.

2. Issue notice to the non-applicants, on both the applications for condonation of delay and for restoration of the writ petition.

3. Mr. K.L. Dharmadhikari, learned Assistant Government Pleader waives service on behalf of non- applicant no.1.

4. Notice to non-applicant no.2, returnable after four weeks.



                                                                          JUDGE
       Diwale


                                                                                       Digitally signed
                                                                         Parag         by Parag Diwale
                                                                                       Date:
                                                                         Diwale        2021.02.12
                                                                                       11:34:45 +0530