Bombay High Court
The Rai Saheb Rekhchand Mohota Spinning ... vs Member, Industrial Court, Nagpur And ... on 11 February, 2021
Author: V. M. Deshpande
Bench: V.M. Deshpande
1 110221cao650.18.odt
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
: NAGPUR BENCH : NAGPUR.
CIVIL APPLICATION [CAO] NO. 650 OF 2018
IN / AND
MISC. CIVIL APPLICATION ST. NO. 11994 OF 2017
IN
WRIT PETITION ST. NO. 3805 OF 2017 (Rej. W.P. No. 494/17)
RAI SAHEB REKHCHAND MOHOTA SPINNING & WEAVING MILLS LTD.
VERSUS
MEMBER, INDUSTRIAL COURT, NAGPUR AND ANOTHER
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Office Notes, Office Memoranda of Court's or Judge's Order
Coram, appearances, Court's Orders
or directions and Registrar's order
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Mr. S. G. Zinzarde, Advocate for the applicant.
Mr. K. L. Dharmadhikari, A.G.P. for non-applicant no.1
CORAM : V. M. DESHPANDE, J.
DATE : FEBRUARY 11, 2021.
1. Heard Mr. S. G. Zinzarde, learned counsel for the applicant.
2. Issue notice to the non-applicants, on both the applications for condonation of delay and for restoration of the writ petition.
3. Mr. K.L. Dharmadhikari, learned Assistant Government Pleader waives service on behalf of non- applicant no.1.
4. Notice to non-applicant no.2, returnable after four weeks.
JUDGE
Diwale
Digitally signed
Parag by Parag Diwale
Date:
Diwale 2021.02.12
11:34:45 +0530