Supreme Court - Daily Orders
Commissioner Of Income Tax ... vs Gujarat Housing Board on 5 March, 2019
Bench: A.K. Sikri, S. Abdul Nazeer
ITEM NO.13 COURT NO.2 SECTION III
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 4690/2019
(Arising out of impugned final judgment and order dated 02-07-2018
in TA No. 752/2018 passed by the High Court Of Gujarat At
Ahmedabad)
COMMISSIONER OF INCOME TAX (EXEMPTIONS) Petitioner(s)
VERSUS
GUJARAT HOUSING BOARD Respondent(s)
(FOR ADMISSION and I.R. and IA No.34330/2019-CONDONATION OF DELAY
IN FILING and IA No.34331/2019-EXEMPTION FROM FILING C/C OF THE
IMPUGNED JUDGMENT )
Date : 05-03-2019 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE A.K. SIKRI
HON'BLE MR. JUSTICE S. ABDUL NAZEER
For Petitioner(s) Mr. Aman Lekhi, ASG
Mr. Vikrant Yadav, Adv.
Mr. D.L. Chidananda, Adv.
Mr. Adit Khurana, Adv.
Mrs. Anil Katiyar, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
Issue notice.
Tag along with C.A. No. 3359/2018 and other connected matters, if any.
Signature Not Verified(ASHWANI THAKUR) Digitally signed by ASHWANI KUMAR Date: 2019.03.06 (RAJINDER KAUR) COURT MASTER (SH) 17:13:52 IST Reason: BRANCH OFFICER