Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 4] [Entire Act] State of Haryana - Subsection Section 4(3) in Haryana Private Technical Educational Institution (Regulation of Admission and Fee) Act, 2012 (3)The terms and conditions of the appointment of the Chairperson and Members other than ex-officio Member shall be such as may be prescribed.
