Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 6(b) in The Jammu and Kashmir Preservation of Specified Trees Act, 1969

(b)the felling of specified tree is likely to extinguish the species of the trees in the local area in which it grows; or