Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 484(2)] [Section 484] [Entire Act] State of Uttar Pradesh - Subsection Section 484(2)(a) in Rules under the United Provinces Excise Act, 1910 (a)Issue shall be made in vessel of fixed capacity made of strong material and capable of being securely sealed.