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[Cites 0, Cited by 0] [Section 20(2)] [Section 20] [Entire Act]

State of Gujarat - Subsection

Section 20(2)(ii) in Raksha Shakti University Act, 2009

(ii)in absence of the Director General, or in the event of his being unable to perform the duties of his office, discharge all the functions and duties of the Director General.