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State of Jammu-Kashmir - Section

Section 9 in Jammu and Kashmir Civil Services Decentralization and Recruitment Act, 2010

9. Promotions to the District Cadre.

- Promotions to the District Cadre posts shall, subject to the qualifications prescribed for the said posts under the relevant rules or orders regulating promotion to such posts, be made on the basis of merit and ability with due regard to seniority.