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Supreme Court - Daily Orders

Shubhalay Villa Partnership Firm vs Vishandas Parwani (Dead) Thr. Lrs on 27 August, 2024

Author: Hrishikesh Roy

Bench: Hrishikesh Roy

     ITEM NO.61                                COURT NO.5                 SECTION IV-C

                                   S U P R E M E C O U R T O F      I N D I A
                                           RECORD OF PROCEEDINGS

              Petition(s) for Special Leave to Appeal (C)            No(s).     21070/2022

     (Arising out of impugned judgment and order dated 17-08-2022 in
     MISCP No. 4865/2021 passed by the High Court of M.P. Principal Seat
     at Jabalpur)

     SHUBHALAY VILLA PARTNERSHIP FIRM & ORS.                               Petitioner(s)

                                                      VERSUS

     VISHANDAS PARWANI (DEAD) THR. LRS. & ORS.                             Respondent(s)

     (IA No. 177370/2022 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
     JUDGMENT

IA No. 177369/2022 - EXEMPTION FROM FILING O.T.) Date : 27-08-2024 This matter was called on for hearing today.

CORAM : HON'BLE MR. JUSTICE HRISHIKESH ROY HON'BLE MR. JUSTICE S.V.N. BHATTI For Petitioner(s) Mr. Aditya Ranjan, AOR Mr. Saju Jakab, Adv.

Mr. Desam Sudhakara, Adv. Mr. Tessy Varghese, Adv.

Mr. Mili Verma, Adv.

Mr. Prashant Karan, Adv.

Mr. Karan Gupta, Adv.

Mr. Albert Bharanikuangara, Adv. Sherpa Kinzum, Adv.

Ms. Archna, Adv.

For Respondent(s) Mr. Pulkit Agarwal, AOR Mr. Naveen Ahuja, Adv.

Mr. Jayprakash Shukla, Adv. Mr. Sudhanshu Kaushesh, Adv. Mr. Avnish Chaturvedi, Adv. Mr. Shreyans Raniwala, Adv. Mr. Vibhu Tandon, Adv.

Mr. Anubhav Lamba, Adv.

Ms. Manya Pundhir, Adv.

Mr. Rovin Singh Solanki, Adv.

Signature Not Verified

UPON hearing the counsel the Court made the following Digitally signed by NITIN TALREJA Date: 2024.08.29 09:59:08 IST Reason: O R D E R Leave granted.

1

The matter be posted for hearing after 8 weeks.

In the meantime, additional documents, if any, may be filed.

(NITIN TALREJA) (DIVYA BABBAR) ASTT. REGISTRAR-cum-PS COURT MASTER (NSH) 2