Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 1507 in Direct Tax Laws (Miscellaneous) Repeal Act, 2000 1507. [9th June, 2000]An Act to repeal certain enactments relating to direct taxes.Be it enacted by Parliament in the Fifty-first Year of the Republic of India as follows :
