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NCT Delhi - Section

Section 10 in The Opening of Delhi Metro Railway for Public Carriage of Passengers Rules, 2002

10. Chief Executive Officer to accompany the Commissioner at inspection.

(1)The Chief Executive Officer shall accompany the Commissioner throughout the inspection.
(2)If, for any unavoidable reason, it is not possible for the Chief Executive Officer to accompany the Commissioner, then an official not below the rank of senior administrative grade, authorised by general or special order issued by the Chief Executive Officer, shall accompany the Commissioner and shall be present during the entire period of inspection.
(3)During such inspection of each portion of the metro railway, the engineer or officer who is or was in immediate charge, or his representative of that portion of the metro railway during its construction may also be present.