Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 6] [Entire Act] Union of India - Subsection Section 6(i) in Insurance Regulatory and Development Authority of India (Non-Linked Insurance Products) Regulations, 2019 (i)Under individual products, the benefits shall be explicitly stated in advance at the inception of the policy without any discretion to the insurer;
