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Commissioner Of Income Tax-3 ... vs Technip France Sa (Formerly Known As ... on 1 August, 2022

Author: Manmohan

Bench: Manmohan, Manmeet Pritam Singh Arora

                              $~25
                              *      IN THE HIGH COURT OF DELHI AT NEW DELHI
                              +      W.P.(C) 11337/2022
                                     COMMISSIONER OF INCOME TAX-3 INTERNATIONAL
                                     TAXATION, NEW DELHI                         ..... Petitioner
                                                  Through: Mr.Puneet Rai, Sr.Standing Counsel.

                                                         versus

                                     TECHNIP FRANCE SA (FORMERLY KNOWN AS TECHNIP
                                     FRANCE SAS)                              ..... Respondent
                                                  Through: Mr.Aniket D.Agrawal, Advocate.

                              CORAM:
                              HON'BLE MR. JUSTICE MANMOHAN
                              HON'BLE MS. JUSTICE MANMEET PRITAM SINGH ARORA
                                                ORDER

% 01.08.2022 C.M.No.33394/2022 Exemption allowed, subject to all just exceptions. Accordingly, the application stands disposed of.

List the present writ petition on 16th August, 2022 when the respondent/assessee's writ petition(s) challenging the same impugned Ruling is stated to be listed.

MANMOHAN, J MANMEET PRITAM SINGH ARORA, J AUGUST 1, 2022 KA Signature Not Verified Digitally Signed By:JASWANT SINGH RAWAT Signing Date:02.08.2022 19:30:12