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[Cites 0, Cited by 0] [Section 24] [Entire Act]

State of Himachal Pradesh - Subsection

Section 24(a) in Himachal Pradesh Hindu Public Religious Institution and Charitable Endowments Act, 1984

(a)refuses, or wilfully fails to comply with the provisions of this Act or the orders and directions issued thereunder or obstructs any proceedings taken under this Act; or