Section 12 in Chhattisgarh Krishi Upaj Mandi (Special Licence for more than One Market Areas) Rules, 2007
12. Information of refusal, rejection or suspension of licence.
- Information of order to refuse to grant/renew the special licence or suspend or cancel the licence by the notified authority/officer will be given to concerned person by : -(a)delivering a copy of such order to him personally ; or(b)sending to him a copy of order by registered post.
