Section 19 in Telecommunication (Broadcasting and Cable) Services Standards of Quality of Service and Consumer Protection (Addressable Systems) Regulations, 2017
19. Generation of post-paid bill.
- In case of post-paid mechanism, the post-paid bill for the subscriber shall be generated, through subscriber management system on the basis of subscription and usage of broadcasting services related to television by the subscriber, within seven days from the end of billing cycle:Provided that it shall be permissible for the distributor of television channels to generate bills for the subscribers either in its own name or in the name of its linked local cable operator based on the interconnection agreement entered between them.
