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[Cites 0, Cited by 0] [Section 427] [Entire Act]

State of Madhya Pradesh - Subsection

Section 427(45) in The M.P. Municipal Corporation Act, 1956

(45)Preventing of use of false or incorrect weights, etc. - the preventing of use in any market of false or incorrect weights, scales or measures;[(45-A) the printing and sale of bye-laws made under this Act and provision for the exhibition thereof in suitable places; [Inserted by M.P. Act No. 13 of 1961.]