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[Cites 0, Cited by 0] [Section 43] [Entire Act]

State of West Bengal - Subsection

Section 43(2) in West Bengal Co-operative Societies Rules, 2011

(2)The board at the same meeting where resolution for recall is passed may also make a fresh nomination of another representative and no one shall be nominated as representative of the Co-operative if he is individually a member of the other Co-operative.