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[Cites 0, Cited by 0] [Section 47] [Entire Act]

Union of India - Subsection

Section 47(v) in The Medicinal And Toilet Preparations (Excise Duties) Rules, 1955

(v)All electric and gas connections with the licensed premises being be so fixed as to admit of the supply of electricity or gas being cut off and the regulators or switches being securely locked out at the end of day's work.