Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Manipur - Section Section 6 in Manipur Lokayukta Rules, 2018 6. Absence of members. - If a member intends to be absent from the State or India for a continuous period exceeding six months, he shall tender his resignation.
