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[Cites 0, Cited by 0] [Section 119] [Entire Act]

State of Kerala - Subsection

Section 119(1) in The Kerala Panchayat Buildings Rules, 2011

(1)The base of the tower or poles shall have minimum 3 metres horizontal distance from the plot boundary abutting the road, whether it is proposed on land or over a building, even if the building is having less than 3 metres distance:Provided that the minimum distance from road boundary of the accessory rooms such as equipment rooms, shelters, or generator rooms proposed shall be that applicable for a commercial building.