Bombay High Court
Ramesh Iyer vs The State Of Maharashtra And Anr on 25 March, 2021
Author: A. S. Gadkari
Bench: A. S. Gadkari
ssm 1 216-appln1311.06.doc
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CRIMINAL APPELLATE JURISDICTION
CRIMINAL APPLICATION NO. 1311 OF 2006
Ramesh Iyer ....Applicant.
Vs.
The State Of Maharashtra & Anr. ....Respondents.
Mr. Subodh Desai for the Applicant.
Mr. A.R. Patil, APP for the Respondent No.1-State.
Mr. S.M. Shettigar for the Respondent No.2.
CORAM : A. S. GADKARI, J.
DATE : 25th MARCH, 2021. P.C.:-
By consent of learned counsel for the respective parties, list the present Application on Admission Board on 15 th April, 2021, under the caption "for settlement".
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