(2)The Gram Sansad shall consider the following matters in such manner as may be prescribed-(a)Selection of beneficiaries ;(b)Selection of sites for works of public utility ;(c)A full report in respect of development programmes relating to the concerned constituencies in the preceding year and development programmes proposed to be undertaken during the current year ; and(d)Such other issues referred by the State Government or Panchayat from time to time.]
