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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Tamilnadu - Subsection

Section 3(1) in Tamil Nadu Farmers' Management of Irrigation Systems Rules, 2002

(1)The Collector shall first declare in Form-I the entire command area of all the irrigation systems under the management of Water Resources Organisation of Public Works Department, lying within the district limit, based on the over all individual system's hydraulic boundaries as "Water Users Association Area".