Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 17C(1)] [Section 17C] [Entire Act] Union of India - Subsection Section 17C(1)(c) in The Child Labour (Prohibition And Regulation) Rules, 1988 (c)Additional District Magistrate for the purposes of his local limits of jurisdiction;