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[Cites 0, Cited by 0] [Section 160(4)] [Section 160] [Entire Act]

State of Gujarat - Subsection

Section 160(4)(a) in The Gujarat Co-Operative Societies Act, 1961

(a)if such failure is committed by a member of the committee of the society in his capacity as a member of such committee, remove him as a member from the committee and appoint any other person as a member of the committee in his place for the remainder of the term of his office;