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Delhi High Court - Orders

Direction) Ca Vinay Aggarwal vs Union Of India Through Ministry Of ... on 9 October, 2024

Bench: Yashwant Varma, Dharmesh Sharma

                             $~ 1 to 20 (Spl. Bench)
                             *     IN THE HIGH COURT OF DELHI AT NEW DELHI
                             +     W.P.(C) 10303/2023 & CM APPL. 39855/2023 (Interim
                                   Direction)
                                       CA VINAY AGGARWAL                                                                   ..... Petitioner
                                                                            Through:                 Ms. Vasudha Banka and Mr.
                                                                                                     Kabir Dixit, Advs.
                                                                            versus
                                       UNION OF INDIA THROUGH MINISTRY OF
                                       CORPORATE AFFAIRS A WING & ANR. ..... Respondents

                                                                            Through:                Mr. Ravi Prakash, CGSC for
                                                                                                    NFRA/R-1.
                             2
                             +         W.P.(C) 526/2024, CM APPL. 2343/2024 (Interim Relief),
                                       2345/2024 (Lengthy Synopsis & List Of Dates)
                                       M/S. RAY AND RAY CHARTERED
                                       ACCOUNTANTS & ANR.                 ..... Petitioners
                                                     Through: Mr. Prateek Kumar, Mr. Rohit
                                                              Ghosh & Ms. Vaishnavi C and
                                                              Ms. Akshara Alok, Advs.
                                                     versus
                                       NATIONAL FINANCIAL REPORTING AUTHORITY &
                                       ANR.                           ..... Respondents

                                                                            Through:                Mr. Zoheb Hossain, Mr. Vivek
                                                                                                    Gurnani, Mr. Suradhish Vats,
                                                                                                    Mr. Kartik Sabharwal, Mr.
                                                                                                    Pranjal Tripathi and Mr. Vivek
                                                                                                    Gaurav, Advs. for NFRA.
                                                                                                    Mr. Arnav Kumar, CGSC for R-
                                                                                                    2.
                             3
                             +         W.P.(C) 1549/2024 & CM APPL. 6386/2024 (Interim Direction)
                                       PANKAJ KUMAR                                                                        ..... Petitioner
                                                                            Through:                 Mr.         Gautam        Jain,    &     Mr.



This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 17/11/2024 at 14:19:07
                                                                                                      Manish Yadav Advs.
                                                                            versus
                                       UNION OF INDIA & ANR.                                                     ..... Respondents
                                                     Through:                                        Mr. Zoheb Hossain, Mr. Vivek
                                                                                                     Gurnani, Mr. Suradhish Vats,
                                                                                                     Mr. Kartik Sabharwal, Mr.
                                                                                                     Pranjal Tripathi and Mr. Vivek
                                                                                                     Gaurav, Advs. for NFRA.
                             4
                             +         W.P.(C) 3969/2024 & CM APPL. 16270/2024 (Stay)
                                       RASHMIKANT D. KUNDALIA                ..... Petitioner
                                                        Through: None.

                                                                            versus
                                       UNION OF INDIA & ANR.                                                               ..... Respondents
                                                                            Through:                Mr. Zoheb Hossain, Mr. Vivek
                                                                                                    Gurnani, Mr. Suradhish Vats,
                                                                                                    Mr. Kartik Sabharwal, Mr.
                                                                                                    Pranjal Tripathi and Mr. Vivek
                                                                                                    Gaurav, Advs. for NFRA.
                             5
                             +         W.P.(C) 3970/2024 & CM APPL. 16272/2024 (Stay)
                                       RAMESH CHATURVEDI                     ..... Petitioner
                                                                            Through:                 Mr. Shivam Shukla & Ms.
                                                                                                     Anjali Upadhyay, Advs.
                                                                            versus
                                       UNION OF INDIA & ANR.                                                   ..... Respondents
                                                     Through:                                        Mr. Ravi Prakash, CGSC for
                                                                                                     UOI.
                             6
                             +         W.P.(C) 3971/2024, CM APPL. 16274/2024 (Stay)
                                       DN CHATURVEDI                         ..... Petitioner
                                                                            Through:                 Mr. Shivam Shukla & Ms.
                                                                                                     Anjali Upadhyay, Advs.
                                                                            versus
                                       UNION OF INDIA & ANR.                                                   ..... Respondents
                                                     Through:                                        Mr. Ashish Jain, CGSC with
                                                                                                     Mr. Rishav Dubey, G.P, Mr.


This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 17/11/2024 at 14:19:07
                                                                                                     Gaurav Kumar, Ms. Pooja
                                                                                                    Bhardwaj and Mr. Ishank Jha,
                                                                                                    Advs. for R-1/UOI.
                                                                                                    Mr. Zoheb Hossain, Mr. Vivek
                                                                                                    Gurnani, Mr. Suradhish Vats,
                                                                                                    Mr. Kartik Sabharwal, Mr.
                                                                                                    Pranjal Tripathi and Mr. Vivek
                                                                                                    Gaurav, Advs. for NFRA.
                             7
                             +         W.P.(C) 5048/2024 & CM APPL. 20693/2024 (Stay)
                                       CA DEEPAK AGRAWAL                                                                   ..... Petitioner
                                                                            Through:                 Ms. Chhavi Jain, Mr. Akhilesh,
                                                                                                     Mr. Nimit Bhola and Ms. Neha
                                                                                                     Kataria, Advs.
                                                     versus
                                       UNION OF INDIA, MINISTRY OF CORPORATE AFFAIRS
                                       THROUGH THE SECRETARY & ANR. ..... Respondents

                                                                            Through:                 Mr. Jagdish Chandra, CGSC
                                                                                                     with Mr. Shubham Kumar
                                                                                                     Mishra and Mr. Aakash Meena,
                                                                                                     Advs. for R-1/UOI.
                                                                                                     Mr. Zoheb Hossain, Mr. Vivek
                                                                                                     Gurnani, Mr. Suradhish Vats,
                                                                                                     Mr. Kartik Sabharwal, Mr.
                                                                                                     Pranjal Tripathi and Mr. Vivek
                                                                                                     Gaurav, Advs. for NFRA.
                             8
                             +         W.P.(C) 9235/2024 & CM APPL. 37834/2024 (Interim relief)
                                       JIGNESH MEHTA                                                                       ..... Petitioner
                                                    Through:                                         None.
                                                    versus
                                       UNION OF INDIA & ANR.                                                    ..... Respondents
                                                     Through:                                       Ms. Radhika Biswajit Dubey
                                                                                                    and Mr. Jagdish Chandra,
                                                                                                    CGSCs with Mr. Amit Acharya,
                                                                                                    GP, Mr. Shubham Kumar
                                                                                                    Mishra, Mr. Karan Khetani, Ms.
                                                                                                    Gurleen Kaur, Ms. Drishti


This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 17/11/2024 at 14:19:08
                                                                                                     Rawal and Mr. Aviral Jain,
                                                                                                    Advs. for R-1/UOI.
                                                                                                    Mr. Zoheb Hossain, Mr. Vivek
                                                                                                    Gurnani, Mr. Suradhish Vats,
                                                                                                    Mr. Kartik Sabharwal, Mr.
                                                                                                    Pranjal Tripathi and Mr. Vivek
                                                                                                    Gaurav, Advs. for NFRA.

                             9
                             +         W.P.(C) 9236/2024 & CM APPL. 37836/2024 (Interim Relief)
                                       AMIT CHATURVEDI                                                                     ..... Petitioner
                                                   Through:                                          None.
                                                   versus
                                       UNION OF INDIA & ANR.                                                     ..... Respondents
                                                     Through:                                       Mr. Jagdish Chandra, CGSC
                                                                                                    with Ms. Kriti Sinha and Mr.
                                                                                                    Shubham Kumar Mishra, Advs.
                                                                                                    for Resp./ UOI.
                                                                                                    Mr. Zoheb Hossain, Mr. Vivek
                                                                                                    Gurnani, Mr. Suradhish Vats,
                                                                                                    Mr. Kartik Sabharwal, Mr.
                                                                                                    Pranjal Tripathi and Mr. Vivek
                                                                                                    Gaurav, Advs. for NFRA.
                             10
                             +         W.P.(C) 9237/2024 & CM APPL. 37838/2024 (Interim relief)
                                       PARAG D MEHTA                                                                       ..... Petitioner
                                                   Through:                                          None.
                                                   versus
                                       UNION OF INDIA & ANR.                                                     ..... Respondents
                                                     Through:                                        Mr. Rohan Jaitley, CGSC with
                                                                                                     Mr. Hussain Taqvi, GP, Mr.
                                                                                                     Dev Pratap Shahi, Ms. Ranjana
                                                                                                     Jaitley and Mr. Yogya Bhatia,
                                                                                                     Advs. for R-1/UOI.
                                                                                                     Mr. Zoheb Hossain, Mr. Vivek
                                                                                                     Gurnani, Mr. Suradhish Vats,
                                                                                                     Mr. Kartik Sabharwal, Mr.
                                                                                                     Pranjal Tripathi and Mr. Vivek
                                                                                                     Gaurav, Advs. for NFRA.


This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 17/11/2024 at 14:19:08
                              11
                             +         W.P.(C) 9238/2024 & CM APPL. 37840/2024 (Interim relief)
                                       CHATURVEDI & SHAH LLP               ..... Petitioner
                                                     Through: None.
                                                     versus
                                       UNION OF INDIA & ANR.               ..... Respondents
                                                     Through: Mr. Pavan Narang, SPC with
                                                              Mr. Himanshu Sethi & Ms.
                                                              Aishwarya Chhabra, Advs. for
                                                              R-1/UOI.
                                                              Mr. Zoheb Hossain, Mr. Vivek
                                                              Gurnani, Mr. Suradhish Vats,
                                                              Mr. Kartik Sabharwal, Mr.
                                                              Pranjal Tripathi and Mr. Vivek
                                                              Gaurav, Advs. for NFRA.
                             12
                             +         W.P.(C) 5840/2024
                                       VISHAL DHIREN SHAH                                                                  ..... Petitioner
                                                                            Through:                 Mr. Shreshth Ramesh Sharma,
                                                                                                     Mr. Vineet Kumar and Mr.
                                                                                                     Vedant Choudhary, Advs.
                                                                            versus
                                       UNION OF INDIA, THROUGH MINISTRY OF
                                       CORPORATE AFFAIRS, & ANR.       ..... Respondents

                                                                            Through:                 Mr. Aakash Meena, Adv. for R-
                                                                                                     1/UOI.
                                                                                                     Mr. Zoheb Hossain, Mr. Vivek
                                                                                                     Gurnani, Mr. Suradhish Vats,
                                                                                                     Mr. Kartik Sabharwal, Mr.
                                                                                                     Pranjal Tripathi and Mr. Vivek
                                                                                                     Gaurav, Advs. for NFRA.
                             13
                             +         W.P.(C) 5841/2024
                                       PARIMAL KUMAR JHA                                                                   ..... Petitioner
                                                                            Through:                 None.
                                                                            versus



This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 17/11/2024 at 14:19:08
                                        UNION OF INDIA & ANR.                                                               ..... Respondents

                                                                            Through:                 Mr. Zoheb Hossain, Mr. Vivek
                                                                                                     Gurnani, Mr. Suradhish Vats,
                                                                                                     Mr. Kartik Sabharwal, Mr.
                                                                                                     Pranjal Tripathi and Mr. Vivek
                                                                                                     Gaurav, Advs. for NFRA.
                             14
                             +         W.P.(C) 5842/2024
                                       M S PATHAK H D AND ASSOCIATES LLP..... Petitioner
                                                                            Through:                 Mr. Shreshth Ramesh Sharma,
                                                                                                     Mr. Vineet Kumar & Mr.
                                                                                                     Vedant Choudhary, Advs.
                                                                            versus
                                       UNION OF INDIA & ANR.                                                               ..... Respondents

                                                                            Through:                 Mr. Zoheb Hossain, Mr. Vivek
                                                                                                     Gurnani, Mr. Suradhish Vats,
                                                                                                     Mr. Kartik Sabharwal, Mr.
                                                                                                     Pranjal Tripathi and Mr. Vivek
                                                                                                     Gaurav, Advs. for NFRA.
                             15
                             +         W.P.(C) 8118/2024 & CM APPL. 33356/2024 (Interim Stay)
                                       SAURABH PAMECHA                                                                     ..... Petitioner
                                                   Through:                                          None.
                                                   versus
                                       UNION OF INDIA & ANR.                                                     ..... Respondents
                                                     Through:                                       Mr. Jagdish Chandra, CGSC
                                                                                                    along with Ms. Archana Surve,
                                                                                                    GP with Mr. Shubham Kumar
                                                                                                    Mishra, Mr. Prakar Srivastav
                                                                                                    and Mr. Venketesh Kaushik,
                                                                                                    Advs. for R-1/UOI.
                                                                                                    Mr. Zoheb Hossain, Mr. Vivek
                                                                                                    Gurnani, Mr. Suradhish Vats,
                                                                                                    Mr. Kartik Sabharwal, Mr.
                                                                                                    Pranjal Tripathi and Mr. Vivek
                                                                                                    Gaurav, Advs. for NFRA.



This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 17/11/2024 at 14:19:08
                              16
                             +         W.P.(C) 8119/2024 & CM APPL. 33358/2024 (Interim Stay)
                                       ASHISH GOVINDBHAI MISTRY                                                            ..... Petitioner
                                                    Through: None.
                                                    versus
                                       UNION OF INDIA & ANR.                                                               ..... Respondents
                                                                            Through:                Mr. Piyush Beriwal and Mr.
                                                                                                    Rudra Paliwal Advs. for R-1
                                                                                                    Mr. Zoheb Hossain, Mr. Vivek
                                                                                                    Gurnani, Mr. Suradhish Vats,
                                                                                                    Mr. Kartik Sabharwal, Mr.
                                                                                                    Pranjal Tripathi and Mr. Vivek
                                                                                                    Gaurav, Advs. for NFRA.
                             17
                             +         W.P.(C) 8127/2024 & CM APPL. 33386/2024 (Interim Stay)
                                       DTS AND ASSOCIATES LLP (FORMERLY
                                       KNOWN AS DTS AND ASSOCIATES) ..... Petitioner
                                                    Through: None.
                                                    versus
                                       UNION OF INDIA & ANR.                                                     ..... Respondents
                                                     Through:                                       Ms. Pratima Lakra, CGSC with
                                                                                                    Mr. Chandan Prajapati, Adv.
                                                                                                    for R-1/UOI.
                                                                                                    Mr. Zoheb Hossain, Mr. Vivek
                                                                                                    Gurnani, Mr. Suradhish Vats,
                                                                                                    Mr. Kartik Sabharwal, Mr.
                                                                                                    Pranjal Tripathi and Mr. Vivek
                                                                                                    Gaurav, Advs. for NFRA.

                             18
                             +         W.P.(C) 8128/2024 & CM APPL. 33389/2024 (Interim Relief)
                                       CA DEEPAK ROY                                                                       ..... Petitioner
                                                                            Through:                 Ms. Misha Rohatgi Mohta, Ms.
                                                                                                     Aayushi Sharma, Ms. Priya
                                                                                                     Singh and Mr. Amulya
                                                                                                     Upadhyaya, Advs.
                                                                            versus



This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 17/11/2024 at 14:19:09
                                        UNION OF INDIA & ANR.                                                               ..... Respondents

                                                                            Through:                 Mr. Zoheb Hossain, Mr. Vivek
                                                                                                     Gurnani, Mr. Suradhish Vats,
                                                                                                     Mr. Kartik Sabharwal, Mr.
                                                                                                     Pranjal Tripathi and Mr. Vivek
                                                                                                     Gaurav, Advs. for NFRA.
                             19
                             +         W.P.(C) 8129/2024 & CM APPL. 33392/2024 (Interim Stay)
                                       ANUJ G. BHATIA                                                                      ..... Petitioner
                                                     Through:                                        None.
                                                     versus
                                       UNION OF INDIA & ANR.                                                     ..... Respondents
                                                     Through:                                        Mr. Zoheb Hossain, Mr. Vivek
                                                                                                     Gurnani, Mr. Suradhish Vats,
                                                                                                     Mr. Kartik Sabharwal, Mr.
                                                                                                     Pranjal Tripathi and Mr. Vivek
                                                                                                     Gaurav, Advs. for NFRA.
                             20
                             +         W.P.(C) 8130/2024 & CM APPL. 33399/2024 (Interim Relief)
                                       CA RASHIM TANDON                                                         ..... Petitioner
                                                    Through:                                         Ms. Misha Rohatgi Mohta, Ms.
                                                                                                     Aayushi Sharma, Ms. Priya
                                                                                                     Singh and Mr. Amulya
                                                                                                     Upadhyaya, Advs.
                                                                            versus
                                       UNION OF INDIA & ANR.                                                               ..... Respondents
                                                                            Through:                 Mr. Zoheb Hossain, Mr. Vivek
                                                                                                     Gurnani, Mr. Suradhish Vats,
                                                                                                     Mr. Kartik Sabharwal, Mr.
                                                                                                     Pranjal Tripathi and Mr. Vivek
                                                                                                     Gaurav, Advs. for NFRA.
                                       CORAM:
                                       HON'BLE MR. JUSTICE YASHWANT VARMA
                                       HON'BLE MR. JUSTICE DHARMESH SHARMA
                                                    ORDER

% 09.10.2024 This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 17/11/2024 at 14:19:09 The Hon'ble Division Bench has not assembled today. List on 10.01.2025.

BY ORDER (COURT MASTER) OCTOBER 9, 2024/ DR This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 17/11/2024 at 14:19:09