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State of Madhya Pradesh - Section

Section 124 in The Board of Secondary Education (Madhya Pradesh) Regulations, 1965

124.

Subject-wise marks obtained by the candidates in each subject, at any examination held by the Board shall be communicated to them as soon after the declaration of the results as possible through the institution which forwarded their application forms. Paper-wise marks in such subject, if desired by the candidates, shall be communicated to them on receipt of a fee of Rs. 5 in advance. A duplicate copy of the marks in case the original one is reported to have been lost, shall be issued by the Secretary on receipt of a fee Rs. 5.