(3)A duplicate copy of the slip prepared by the medical officer, stating the pupils' ailment or defect should be made over by the headmaster to the pupils concerned. In the case of children whose parents are too poor to afford private treatment, the headmaster should make an endorsement to the effect on the slip and send the pupil to the nearest hospital. In the case of other pupils the slip should be sent to the parent or guardian. In all cases the pupils should be required to bring back the slips to the headmaster, duly endorsed by the doctor at the hospital or by the parent or guardian and the private medical practitioner, as the case may be. If any pupil fails to bring back the slip duly endorsed his or her case should be referred to the Managing Committee, with a view to exclude him or her from the school if it thinks fit.(Government Resolution no. 4756-E., dated the 4th October 1929.)