Bombay High Court
Ajay Kadburi Lalsare vs Security Printing And Minting Copr. Of ... on 19 November, 2018
Author: Sandeep K. Shinde
Bench: A.S. Oka, Sandeep K. Shinde
1 wp18979.doc
ssp
FARAD CONTINUATION SHEET No.
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CIVIL APPELLATE JURISDICTION
WRIT PETITION ST.NO.18979 OF 2018
Office Notes, Office
Memorandam of Coram,
appearances, Court's orders Court's or Judge's orders
or directions and
Registrar's orders
None for the Petitioner
CORAM :A.S.OKA AND
SANDEEP K. SHINDE,JJ.
DATE : NOVEMBER 19, 2018
P.C.:
1 None appeared for the petitioner
in the morning session. Even in the afternoon session none appears for the petitioner. Hence, we dismiss the petition for non prosecution.
(SANDEEP K.SHINDE,J.) (A.S.OKA,J.) ::: Uploaded on - 26/11/2018 ::: Downloaded on - 26/11/2018 23:00:05 :::