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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Odisha - Subsection

Section 4(b) in The Nabakrushna Choudhury Centre for Development Studies Employees Pension Fund (Establishment & Administration) Rules, 1997

(b)Initial Credit/Placement in to the Fund - Within forty five days from the date of publication of these rules, the amount of minimum balance declared under clause (a) together with 25% of total requirement of disbursement for the year shall be credited to the fund by the Secretary.