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[Cites 0, Cited by 0] [Section 33] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 33(b) in Jammu and Kashmir Persons With Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Act, 1998

(b)adapt toilets in rail compartments, vessels, and waiting rooms in such a way as to permit the wheel chair users to use them conveniently.