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Himachal Pradesh High Court

Kashvi vs . State Of H.P. & Ors. on 23 February, 2022

Author: Jyotsna Rewal Dua

Bench: Jyotsna Rewal Dua

Kashvi Vs. State of H.P. & Ors.

.

CWP No.8062/2021

23.02.2022 Present: Mr. Balwant Singh, Advocate, for the petitioner.

Mr. Vikas Rathore, Additional Advocate General, for respondents No.1& 2.

Mr. Virbahadur Verma, Advocate, for respondent No3.

List on 02.03.2022. In the meanwhile, reply be also filed on behalf of respondents No.1 & 2.

                          r                      ( Mohammad Rafiq )
                                                    Chief Justice


                                                 ( Jyotsna Rewal Dua )


                                                       Judge

23rd February, 2022(Rohit/vs) ::: Downloaded on - 24/02/2022 20:11:33 :::CIS