Himachal Pradesh High Court
Kashvi vs . State Of H.P. & Ors. on 23 February, 2022
Author: Jyotsna Rewal Dua
Bench: Jyotsna Rewal Dua
Kashvi Vs. State of H.P. & Ors.
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CWP No.8062/202123.02.2022 Present: Mr. Balwant Singh, Advocate, for the petitioner.
Mr. Vikas Rathore, Additional Advocate General, for respondents No.1& 2.
Mr. Virbahadur Verma, Advocate, for respondent No3.
List on 02.03.2022. In the meanwhile, reply be also filed on behalf of respondents No.1 & 2.
r ( Mohammad Rafiq )
Chief Justice
( Jyotsna Rewal Dua )
Judge
23rd February, 2022(Rohit/vs) ::: Downloaded on - 24/02/2022 20:11:33 :::CIS