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[Cites 0, Cited by 1] [Section 5] [Entire Act]

State of Uttar Pradesh - Subsection

Section 5(7) in Uttar Pradesh State Universities Act, 1973

(7)[ Notwithstanding anything contained in sub-section (1) the powers conferred on the [Manyavar Shri Kanshi Ram Ji] [Substituted by Uttar Pradesh Act No. 11 of 2010 (w.e.f. 01.10.2009).] Arabi Pharsi University at Lucknow in respect of education and research in Urdu, Arabic and Persian and advancement and dissemination of knowledge thereof shall be exercisable throughout Uttar Pradesh].