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Delhi High Court - Orders

Servotech Power Systems Ltd vs The General Manager, United Bank Of ... on 20 September, 2022

Author: Manoj Kumar Ohri

Bench: Manoj Kumar Ohri

                            $~11
                            *    IN THE HIGH COURT OF DELHI AT NEW DELHI
                            +    FAO 394/2019
                                 SERVOTECH POWER SYSTEMS LTD     ..... Appellant
                                              Through:

                                                     versus

                                  THE GENERAL MANAGER, UNITED BANK OF INDIA& ORS
                                                                             ..... Respondents
                                               Through: None for respondent No.1

                                  CORAM:
                                  HON'BLE MR. JUSTICE MANOJ KUMAR OHRI
                                               ORDER

% 20.09.2022

1. Present none for respondent No.1.

2. On the appellant taking steps, issue fresh notice to respondents No.2 and 3 by all permissible modes, returnable on 26.04.2023.

3. Interim orders to continue.

MANOJ KUMAR OHRI, J SEPTEMBER 20, 2022 na Digitally Signed By:SANGEETA ANAND Signing Date:21.09.2022 15:37:29