Delhi High Court - Orders
Servotech Power Systems Ltd vs The General Manager, United Bank Of ... on 20 September, 2022
Author: Manoj Kumar Ohri
Bench: Manoj Kumar Ohri
$~11
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ FAO 394/2019
SERVOTECH POWER SYSTEMS LTD ..... Appellant
Through:
versus
THE GENERAL MANAGER, UNITED BANK OF INDIA& ORS
..... Respondents
Through: None for respondent No.1
CORAM:
HON'BLE MR. JUSTICE MANOJ KUMAR OHRI
ORDER
% 20.09.2022
1. Present none for respondent No.1.
2. On the appellant taking steps, issue fresh notice to respondents No.2 and 3 by all permissible modes, returnable on 26.04.2023.
3. Interim orders to continue.
MANOJ KUMAR OHRI, J SEPTEMBER 20, 2022 na Digitally Signed By:SANGEETA ANAND Signing Date:21.09.2022 15:37:29