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[Cites 0, Cited by 0] [Section 324(2)] [Section 324] [Entire Act]

State of Karnataka - Subsection

Section 324(2)(b) in Karnataka Municipalities Act, 1964

(b)with fine which may extend to five hundred rupees, and in case of continuing contravention, with an additional fine which may extend to fifteen rupees for every day during which such contravention continues after conviction for the first such contravention; or