Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Odisha - Section

Section 14 in The Orissa Arbitration Tribunal Rules, 1979

14.

The Tribunal shall make an award within a period of 120 days from the date of reference. It shah however be competent to extend the period of making award from time to time with the consent of the parties to the proceeding.