Supreme Court - Daily Orders
Balasaheb Arjun Torbole vs Administrator And Divisional ... on 5 November, 2015
Bench: M.Y. Eqbal, Shiva Kirti Singh
CHAMBER MATTER SECTION IX
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
R.P.(C) No. 3025/2015 In C.A. No. 9363/2011 No(s).
BALASAHEB ARJUN TORBOLE AND ORS. Petitioner(s)
VERSUS
ADMINISTRATOR AND DIVISIONAL COMMISSIONER AND ORS. Respondent(s)
(with office report)
Date : 05/11/2015 This petition was circulated today.
CORAM :
HON'BLE MR. JUSTICE M.Y. EQBAL
HON'BLE MR. JUSTICE SHIVA KIRTI SINGH
By Circulation
UPON perusing papers the Court made the following
O R D E R
The review petition is dismissed in terms of the signed order.
[INDU POKHRIYAL] [SUKHBIR PAUL KAUR] COURT MASTER A.R.-CUM-P.S. (Signed order is placed on the file) Signature Not Verified Digitally signed by Sukhbir Paul Kaur Date: 2015.11.05 17:12:34 IST Reason: IN THE SUPREME COURT OF INDIA CIVIL APPELLATE JURISDICTION REVIEW PETITION (C) NO. 3025 OF 2015 IN CIVIL APPEAL NO. 9363 OF 2011 BALASAHEB ARJUN TORBOLE AND OTHERS Petitioner(s) VERSUS ADMINISTRATOR AND DIVISIONAL COMMISSIONER AND OTHERS Respondent(s) O R D E R
1. This is a petition for review of judgment dated 1.4.2015 passed in Civil Appeal No. 9363 of 2011.
2. We have perused the Review Petition and record of the Civil Appeal and are convinced that the judgment of which review has been sought does not suffer from any error apparent warranting its reconsideration. Hence, the Review Petition is dismissed.
........................J. (M.Y. EQBAL) ........................J. (SHIVA KIRTI SINGH) NEW DELHI, NOVEMBER 05, 2015