Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Rajasthan - Section Section 6 in The Rajasthan State Warehousing Corporation Rules, 1975 6. Sub-committees. - The Board may appoint as many Sub-Committees as it may deem necessary from amongst the Directors, for the efficient performance of its functions.
