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[Cites 0, Cited by 0] [Section 17] [Entire Act]

State of Odisha - Subsection

Section 17(2) in The Orissa Cultural Grants Rules, 1995

(2)A voluntary Organisation in respect of which there is reasonable suspicion of violation of any of the provisions of these rules and of the sanction order shall not be considered for further grants from the Government.General Provisions